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Smt. Ram Sakhee And Another vs Ram Autar
2016 Latest Caselaw 1416 ALL

Citation : 2016 Latest Caselaw 1416 ALL
Judgement Date : 12 April, 2016

Allahabad High Court
Smt. Ram Sakhee And Another vs Ram Autar on 12 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 209 of 2016
 

 
Appellant :- Smt. Ram Sakhee And Another
 
Respondent :- Ram Autar
 
Counsel for Appellant :- Siya Ram Verma,Akansha Verma
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present on behalf of the appellant.

On earlier date, matter was adjourned on request of learned counsel for the appellant, but today again non is present on behalf of the appellant even in revised call.

It appears appropriate that one more opportunity of hearing should be afforded to the appellants side for placing their arguments on the point of admission of second appeal.

Put up this case on 29th April, 2016 as fresh.

Order Date :- 12.4.2016

Sanjeev

 

 

 
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