Raj Kumar vs State Of U.P.
2016 Latest Caselaw 1412 ALL

Citation : 2016 Latest Caselaw 1412 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Raj Kumar vs State Of U.P. on 12 April, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Case :- CRIMINAL REVISION No. - 2022 of 2015
 
Revisionist :- Raj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Ravi Prakash Singh
 
Counsel for Opposite Party :- Govt.Advocate,Manoj Kumar Srivastava
 

 
Hon'ble Shamsher Bahadur Singh,J.

On the request of learned counsel for the revisionist, list this case on 21.4.2016.

In the meantime, learned counsel for the revisionist is directed to serve notice upon Sri Manoj Kumar Srivastava, learned counsel for opposite party Nos.2 and 3.

Order Date :- 12.4.2016

G.S

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