Siddhu And 8 Others vs The State Of U.P. And Another
2016 Latest Caselaw 1410 ALL

Citation : 2016 Latest Caselaw 1410 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Siddhu And 8 Others vs The State Of U.P. And Another on 12 April, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2671 of 2015
 

 
Revisionist :- Siddhu And 8 Others
 
Opposite Party :- The State Of U.P. And Another
 
Counsel for Revisionist :- Muktesh Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,Prakash Chandra Srivastav
 

 
Hon'ble Shamsher Bahadur Singh,J.

On the request of learned counsel for the revisionist, list this case in the next cause list but it is made clear that no further adjournment shall be granted to the revisionist.

Order Date :- 12.4.2016

G.S

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