Mohd. Ahmed And Another vs Board Of Revenue And Others
2016 Latest Caselaw 1392 ALL

Citation : 2016 Latest Caselaw 1392 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Mohd. Ahmed And Another vs Board Of Revenue And Others on 11 April, 2016

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - B No. - 6993 of 2013
 

 
Petitioner :- Mohd. Ahmed And Another
 
Respondent :- Board Of Revenue And Others
 
Counsel for Petitioner :- H.P. Srivastava
 
Counsel for Respondent :- C.S.C.,Vivek Varma
 

 
Hon'ble Ran Vijai Singh,J.

As prayed, list after two weeks.

Interim order, if any, is continuing, shall continue till the next date of listing.

Order Date :- 11.4.2016

G.S

Download the LatestLaws.com Mobile App