Balwan Singh vs Sri Raja Ram And 5 Others
2016 Latest Caselaw 1353 ALL

Citation : 2016 Latest Caselaw 1353 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Balwan Singh vs Sri Raja Ram And 5 Others on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 345 of 2016
 

 
Appellant :- Balwan Singh
 
Respondent :- Sri Raja Ram And 5 Others
 
Counsel for Appellant :- Raja Ram Kushwaha
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

List this case in the third week of May, 2016.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 11.4.2016

Sanjeev

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