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Ram Narayan Ahirwar vs Smt. Kusuma Rani And Anr.
2016 Latest Caselaw 1312 ALL

Citation : 2016 Latest Caselaw 1312 ALL
Judgement Date : 7 April, 2016

Allahabad High Court
Ram Narayan Ahirwar vs Smt. Kusuma Rani And Anr. on 7 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 114 of 2016
 

 
Appellant :- Ram Narayan Ahirwar
 
Respondent :- Smt. Kusuma Rani And Anr.
 
Counsel for Appellant :- Avdhesh Narayan Tiwari
 

 
Hon'ble Pramod Kumar Srivastava,J.

After the matter has been heard at some length, learned counsel for the appellant requested for time to prepare the case on the point of disposal of delay condonation application.

Request made is accepted.

Put up this case on Monday i.e. 11.04.2016 as unlisted.

Order Date :- 7.4.2016

Sanjeev

 

 

 
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