Ram Narayan Pati Tripathi vs State Of U.P. And 4 Others
2016 Latest Caselaw 1284 ALL

Citation : 2016 Latest Caselaw 1284 ALL
Judgement Date : 6 April, 2016

Allahabad High Court

Ram Narayan Pati Tripathi vs State Of U.P. And 4 Others on 6 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 1345 of 2016
 

 
Petitioner :- Ram Narayan Pati Tripathi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kailash Singh Kushwaha,Mohammad Ali Ausaf
 
Counsel for Respondent :- C.S.C.,Girijesh Tiwari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 28.04.2016 in the additional cause list.

Order Date :- 6.4.2016

Download the LatestLaws.com Mobile App