Ram Narayan And 15 Others vs Mata Saran And 7 Others
2016 Latest Caselaw 1245 ALL

Citation : 2016 Latest Caselaw 1245 ALL
Judgement Date : 4 April, 2016

Allahabad High Court

Ram Narayan And 15 Others vs Mata Saran And 7 Others on 4 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 322 of 2013
 

 
Appellant :- Ram Narayan And 15 Others
 
Respondent :- Mata Saran And 7 Others
 
Counsel for Appellant :- Manoj Kumar,D.B.Yadav
 
Counsel for Respondent :- Raj Karan Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.4.2016

Sanjeev

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