Keshav Kumar Gupta vs State Of U.P. And Another
2016 Latest Caselaw 1193 ALL

Citation : 2016 Latest Caselaw 1193 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Keshav Kumar Gupta vs State Of U.P. And Another on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6787 of 2016
 

 
Petitioner :- Keshav Kumar Gupta
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Santoosh Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Six weeks further time is granted to file counter affidavit.

List after expiry of the aforesaid period.

Order Date :- 1.4.2016

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