Noor Jahan Begum And Others vs Sri Ahmadur Rahman Khan And Others
2016 Latest Caselaw 1192 ALL

Citation : 2016 Latest Caselaw 1192 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Noor Jahan Begum And Others vs Sri Ahmadur Rahman Khan And Others on 1 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1040 of 1995
 

 
Appellant :- Noor Jahan Begum And Others
 
Respondent :- Sri Ahmadur Rahman Khan And Others
 
Counsel for Appellant :- M.K. Gupta,I.H. Khan,Pankaj Agarwal
 
Counsel for Respondent :- S.U. Khan,Mehtab Alam
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 1.4.2016

Sanjeev

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