Shamshad Begum vs Sharafat Ali
2016 Latest Caselaw 1176 ALL

Citation : 2016 Latest Caselaw 1176 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Shamshad Begum vs Sharafat Ali on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Delay Condonation Application No. 140751 of 2015
 
In
 
Case :- SECOND APPEAL DEFECTIVE No. - 231 of 2009
 
Appellant :- Shamshad Begum
 
Respondent :- Sharafat Ali
 
Counsel for Appellant :- S.K. Srivastava,Mazhar Ullah
 

 
Hon'ble Sudhir Agarwal,J.

1. This is an application seeking condonation of delay in filing restoration application.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 1.4.2016

Pravin

Civil Misc. Restoration Application No. 140755 of 2015

Case :- SECOND APPEAL DEFECTIVE No. - 231 of 2009

Appellant :- Shamshad Begum

Respondent :- Sharafat Ali

Counsel for Appellant :- S.K. Srivastava,Mazhar Ullah

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing restoration application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.

Order Date :- 1.4.2016

Pravin