Ram Pal Singh vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 1153 ALL

Citation : 2016 Latest Caselaw 1153 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Ram Pal Singh vs Dy. Director Of Consolidation, ... on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 55124 of 2006
 

 
Petitioner :- Ram Pal Singh
 
Respondent :- Dy. Director Of Consolidation, Bijnor & Anohter
 
Counsel for Petitioner :- Rajeshwar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Rajeshwar Singh, learned counsel for petitioner.

Order Date :- 1.4.2016

Pravin

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