Ram Asrey Banvasi vs State Of U.P.
2015 Latest Caselaw 3265 ALL

Citation : 2015 Latest Caselaw 3265 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Ram Asrey Banvasi vs State Of U.P. on 15 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- JAIL APPEAL No. - 3113 of 2015
 

 
Appellant :- Ram Asrey Banvasi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Sriprakash Singh (Ac)
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Office may send a reminder for summoning the record of the court below.

The matter shall be listed next on 18.11.2015.

Order Date :- 15.10.2015

Ashish Pd.

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