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Nirmala Devi W/O Late Ram Kishore ... vs State Of U.P. Thru Secy. New & ...
2015 Latest Caselaw 4858 ALL

Citation : 2015 Latest Caselaw 4858 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Nirmala Devi W/O Late Ram Kishore ... vs State Of U.P. Thru Secy. New & ... on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8517 of 2009
 

 
Petitioner :- Nirmala Devi W/O Late Ram Kishore Yadav
 
Respondent :- State Of U.P. Thru Secy. New & Renewable Energy & Ors.
 
Counsel for Petitioner :- Ratnesh Lal
 
Counsel for Respondent :- C.Sc..,Jyotinjay Verma,Nishant Shukla,Ranjan Roy
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous as informed by the learned Standing Counsel.

List before appropriate Court.

Order Date :- 30.11.2015

Muk

 

 

 
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