Ram Karan vs Sita Ram And Ors.
2015 Latest Caselaw 4853 ALL

Citation : 2015 Latest Caselaw 4853 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Ram Karan vs Sita Ram And Ors. on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 127 of 2014
 

 
Appellant :- Ram Karan
 
Respondent :- Sita Ram And Ors.
 
Counsel for Appellant :- Anand Dubey
 
Counsel for Respondent :- S.P.Tiwari
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Shri Anand Dubey, learned counsel for the appellant.

List on 21st December, 2015.

Order Date :- 30.11.2015

Muk

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