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Ram Bachan & Others vs Smt. Jamuna
2015 Latest Caselaw 4852 ALL

Citation : 2015 Latest Caselaw 4852 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Ram Bachan & Others vs Smt. Jamuna on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 71 of 1998
 

 
Appellant :- Ram Bachan & Others
 
Respondent :- Smt. Jamuna
 
Counsel for Appellant :- A.S.Chaudhary,Prabhakar Vardhan Chaudha
 
Counsel for Respondent :- Dr. Ramsurat Pande,R S Pandey
 

 
Hon'ble Mahendra Dayal,J.

On the request made on behalf of Shri R.S. Pandey, learned counsel for the respondent, list on 22nd December, 2015.

Order Date :- 30.11.2015

Muk

 

 

 
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