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Ram Teerath Pandey And Ors vs State Of U.P. Through Secy. ...
2015 Latest Caselaw 4834 ALL

Citation : 2015 Latest Caselaw 4834 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Ram Teerath Pandey And Ors vs State Of U.P. Through Secy. ... on 30 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2846 of 1992
 

 
Petitioner :- Ram Teerath Pandey And Ors
 
Respondent :- State Of U.P. Through Secy. Secondary Education Lko And Ors
 
Counsel for Petitioner :- Jagdish Singh,Aditya Tiwari,C.B. Chaubey
 
Counsel for Respondent :- J.C. Srivastava,J C Srivastava,S.P.Singh,Shobh Nath Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Vide order dated 27.10.2015, the matter was fixed for today and it was provided that if the counter affidavit is  not filed. Today, when the case was called out, neither the counter affidavit has been filed nor the DIOS, Amebedkar Nagar is present.

Taking serious view of the matter, the matter is fixed for 7.12.2015. The DIOS, Ambedkar Nagar shall appear on that date to show cause as to why the order dated 27.10.2015 has not been complied with.

Order Date :- 30.11.2015

MH/-

 

 

 
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