Chandra Pratap Pandey ... vs State Of ...
2015 Latest Caselaw 4825 ALL

Citation : 2015 Latest Caselaw 4825 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Chandra Pratap Pandey ... vs State Of ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- REVIEW PETITION No. - 593 of 2014
 

 
Petitioner :- Chandra Pratap Pandey 597(S/S)2004
 
Respondent :- State Of U.P.Throu.Secy.Deptt.Of Secondary Edu.Lko.And Ors.
 
Counsel for Petitioner :- R.D.Shahi,Pradeep Kumar Singh
 

 
Hon'ble Mahendra Dayal,J.

Rejoinder affidavit to the counter affidavit filed by opposite party no.3, today in Court is taken on record.

List on 8th December, 2015.

Order Date :- 30.11.2015

Muk

Download the LatestLaws.com Mobile App