Budhaee Lal Maurya vs State Of U.P Thru Secy., Home ...
2015 Latest Caselaw 4680 ALL

Citation : 2015 Latest Caselaw 4680 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Budhaee Lal Maurya vs State Of U.P Thru Secy., Home ... on 26 November, 2015

Bench: Ajai Lamba, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 9486 of 2013
 

 
Petitioner :- Budhaee Lal Maurya
 
Respondent :- State Of U.P Thru Secy., Home Deptt., And 2 Ors.
 
Counsel for Petitioner :- Raj Mani Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Mahendra Dayal,J.

On request of learned counsel for prosecuting agency, list on 5th January, 2016.

Order Date :- 26.11.2015

Muk

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