Niraj Kumar Shukla vs State Of U.P. Thru. ...
2015 Latest Caselaw 4582 ALL

Citation : 2015 Latest Caselaw 4582 ALL
Judgement Date : 24 November, 2015

Allahabad High Court

Niraj Kumar Shukla vs State Of U.P. Thru. ... on 24 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6725 of 2015
 

 
Petitioner :- Niraj Kumar Shukla
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Civil Sectt.Of Labour & 2 Ors
 
Counsel for Petitioner :- Triloki Nath Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted two weeks' to seek instructions in the matter.

Order Date :- 24.11.2015

Arvind

Download the LatestLaws.com Mobile App