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Krishan Pal Singh vs Allahabad Bank Through Chairman
2015 Latest Caselaw 3816 ALL

Citation : 2015 Latest Caselaw 3816 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Krishan Pal Singh vs Allahabad Bank Through Chairman on 3 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 692 of 1998
 

 
Petitioner :- Krishan Pal Singh
 
Respondent :- Allahabad Bank Through Chairman
 
Counsel for Petitioner :- A.K.Chaturvedi,Asit Kumar Chaturvedi,Dharmendra Kumar Dixit
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Dharmendra Kumar Dixit, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

 

 

 
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