Sanstha Pragati Madhyam Samiti ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 390 ALL

Citation : 2015 Latest Caselaw 390 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Sanstha Pragati Madhyam Samiti ... vs State Of U.P. And 3 Ors. on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25508 of 2015
 

 
Petitioner :- Sanstha Pragati Madhyam Samiti And Another
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Adil Jamal,Gulrez Khan
 
Counsel for Respondent :- C.S.C.,Ashutosh Gupta,Vandana Gupta
 

 
Hon'ble Yashwant Varma,J.

On a request made by the learned counsel for the respondent, let this petition be included in the list of fresh cases of 11th May, 2015.

On that date, the learned counsel for the respondents shall apprise the Court under what provision the Working Committee stands constituted by the Assistant Registrar.

Order Date :- 5.5.2015

Arun K. Singh

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