Mahesh Chandra Kesarwani vs District Consumer Forum & 2 Others
2015 Latest Caselaw 976 ALL

Citation : 2015 Latest Caselaw 976 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Mahesh Chandra Kesarwani vs District Consumer Forum & 2 Others on 1 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 32434 of 2015
 

 
Petitioner :- Mahesh Chandra Kesarwani
 
Respondent :- District Consumer Forum & 2 Others
 
Counsel for Petitioner :- J.P. Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on 20th July, 2015 as fresh.

Order Date :- 1.7.2015

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