Smt. Archana Pandey And 3 Others vs State Of U.P. And Anr.
2015 Latest Caselaw 966 ALL

Citation : 2015 Latest Caselaw 966 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Smt. Archana Pandey And 3 Others vs State Of U.P. And Anr. on 1 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 20763 of 2013
 

 
Petitioner :- Smt. Archana Pandey And 3 Others
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Santosh Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list on 13.7.2015 in top 20 cases.

Order Date :- 1.7.2015

G.S

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