Babu Lal vs State Of U.P.
2015 Latest Caselaw 1055 ALL

Citation : 2015 Latest Caselaw 1055 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Babu Lal vs State Of U.P. on 8 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL No. - 1363 of 2015
 

 
Appellant :- Babu Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Narendra Mohan,Harish Chandra Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Mohd. Tahir,J.

As prayed by the learned counsel for the appellant, this matter be listed in the next week.

Order Date :- 8.7.2015

AHN

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