Sudhakar Srivastava And Another vs State Of U.P. And 5 Ors.
2015 Latest Caselaw 1021 ALL

Citation : 2015 Latest Caselaw 1021 ALL
Judgement Date : 6 July, 2015

Allahabad High Court

Sudhakar Srivastava And Another vs State Of U.P. And 5 Ors. on 6 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 33465 of 2015
 

 
Petitioner :- Sudhakar Srivastava And Another
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Mohit Singh,Ajay Bhanot
 
Counsel for Respondent :- C.S.C.,Amrendra Nath Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on 9th July, 2015 as fresh.

Order Date :- 6.7.2015

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