Citation : 2015 Latest Caselaw 5673 ALL
Judgement Date : 22 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 9194 of 2015 Petitioner :- Nitin Kumar And Another Respondent :- State Of U.P. And 2 Ors Counsel for Petitioner :- Sushil Kumar Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over for the day on the illness slip of Shri Sushil Kumar, learned counsel for the petitioner.
List this matter in the next cause list.
Order Date :- 22.12.2015
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