Citation : 2015 Latest Caselaw 5588 ALL
Judgement Date : 18 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11419 of 2015 Applicant :- Suresh Opposite Party :- The State Of U.P. Counsel for Applicant :- Lokendra Kumar Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List on 19.1.2016.
Order Date :- 18.12.2015
A.
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