Lalloo And Another vs State Of U.P.
2015 Latest Caselaw 5079 ALL

Citation : 2015 Latest Caselaw 5079 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Lalloo And Another vs State Of U.P. on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8149 of 2015
 

 
Applicant :- Lalloo And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiu Raman Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Rohit Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant submits that the counter affidavit is under preparation. He prays for and is granted further one week and no more time to file counter affidavit.

List thereafter.

Order Date :- 4.12.2015

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