Shambhu Nath And Others vs Shiv Ram
2015 Latest Caselaw 4994 ALL

Citation : 2015 Latest Caselaw 4994 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Shambhu Nath And Others vs Shiv Ram on 2 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 305 of 2006
 

 
Appellant :- Shambhu Nath And Others
 
Respondent :- Shiv Ram
 
Counsel for Appellant :- Onkar Nath Pandey
 
Counsel for Respondent :- Anup Kumar Misra,Girish Chandra Sinha,Ram Abhilakh Misra,S.P.Singh Somvanshi
 

 
Hon'ble Mahendra Dayal,J.

(C. M. Application No. 119634 of 2015)

No one appears on behalf of the applicants-appellants to press this application.

Learned counsel for the respondent is present.

Application is rejected for want of prosecution.

Order Date :- 2.12.2015

Muk

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