Ram Gopal vs Pyarey Lal & Others
2015 Latest Caselaw 4978 ALL

Citation : 2015 Latest Caselaw 4978 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Ram Gopal vs Pyarey Lal & Others on 2 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 317 of 1995
 

 
Appellant :- Ram Gopal
 
Respondent :- Pyarey Lal & Others
 
Counsel for Appellant :- H.S. Sahai,A.S. Upadhayay,S.S.Sahai,Santosh K.Tripathi,Smt. Amita Sinha,U.S. Sahai
 
Counsel for Respondent :- R.K. Sharma,A. Sinha,A.K. Tripathi,A.K.Pandey,K.B. Sinha,O.P. Tripathi,O.P. Yadav,R.S.Pandey,S.C. Mishra,,Virendra Misra
 

 
Hon'ble Mahendra Dayal,J.

As prayed by Dr. R.S. Pandey, learned counsel for the appellant, list on 16th December, 2015.

Order Date :- 2.12.2015

Muk

Download the LatestLaws.com Mobile App