Ratish vs State Of U.P.
2015 Latest Caselaw 1819 ALL

Citation : 2015 Latest Caselaw 1819 ALL
Judgement Date : 14 August, 2015

Allahabad High Court

Ratish vs State Of U.P. on 14 August, 2015

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 5555 of 2004
 

 
Appellant :- Ratish
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Misra,Dharmendra Singhal,Viresh Mishra
 
Counsel for Respondent :- Govt. Advocate,Abhishek Mishra,Anoop Trivedi,R.P.S. Yadav,Vikram Sisodia
 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

Allowed.

For judgment and order, see judgment and order of date passed on Criminal Appeal No.5624 of 2004, Anil Kumar vs. State of U.P.

Order Date :- 14.8.2015

RPS

Download the LatestLaws.com Mobile App