Ashish Alias Lallu vs State Of U.P.
2015 Latest Caselaw 1744 ALL

Citation : 2015 Latest Caselaw 1744 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Ashish Alias Lallu vs State Of U.P. on 10 August, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2341 of 2015
 

 
Revisionist :- Ashish Alias Lallu
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Pushkar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

As prayed by learned counsel for the revisionist, list in the next cause list.

Order Date :- 10.8.2015

Ashish Pd.

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