Smt. Kanta Sharma vs State Of U.P. & 4 Others
2015 Latest Caselaw 62 ALL

Citation : 2015 Latest Caselaw 62 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Smt. Kanta Sharma vs State Of U.P. & 4 Others on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 29042 of 2014
 

 
Petitioner :- Smt. Kanta Sharma
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Arvind Kumar Singh Ii
 
Counsel for Respondent :- C.S.C.,B.L. Yadav
 

 
Hon'ble Yashwant Varma,J.

Counsel for the petitioners has stated urgency.

Accordingly and on his request, list this petition in the next cause list.

Order Date :- 22.4.2015

Arun K. Singh

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