U.P.S.R.T.C. vs Shammi And 5 Ors.
2014 Latest Caselaw 7234 ALL

Citation : 2014 Latest Caselaw 7234 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

U.P.S.R.T.C. vs Shammi And 5 Ors. on 26 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2288 of 2014
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Shammi And 5 Ors.
 
Counsel for Appellant :- S.K. Mishra
 
Counsel for Respondent :- Nigmendra Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Appeal is dismissed.

For orders, see our order of date passed in First Appeal From Order Defective No. 1140 of 2014 on the separate sheets.

Order Date :- 26.9.2014

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