Vishnukant Tiwari And Another vs State Of U.P. And 5 Ors
2014 Latest Caselaw 7218 ALL

Citation : 2014 Latest Caselaw 7218 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Vishnukant Tiwari And Another vs State Of U.P. And 5 Ors on 26 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 53065 of 2014
 

 
Petitioner :- Vishnukant Tiwari And Another
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- B.R. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Learned standing counsel may seek instructions as to how physical test and interview of about 800 and more candidates can possibly be taken on the same date.

Put up this case on 14.10.2014 as fresh.

The result of the selection, if it is declared, shall be subject to further orders of this Court.

Order Date :- 26.9.2014

SKS

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