Ranveer Singh vs State Of U.P.
2014 Latest Caselaw 7191 ALL

Citation : 2014 Latest Caselaw 7191 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Ranveer Singh vs State Of U.P. on 26 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32460 of 2014
 

 
Applicant :- Ranveer Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Mayank,V.S. Rajpoot
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Abhishek Mayank, learned counsel for the applicant and Sri R.K. Maurya, learned AGA for the State.

Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.

Order Date :- 26.9.2014

Ajay

Download the LatestLaws.com Mobile App