Citation : 2014 Latest Caselaw 7027 ALL
Judgement Date : 25 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32015 of 2014 Applicant :- Sanjay Opposite Party :- State Of U.P. Counsel for Applicant :- Mithilesh Kumar Shukla,Avanish Kumar Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Heard learned counsel for the parties.
Looking to the nature of allegations made against the applicant and period of detention of the applicant, list after four weeks.
Order Date :- 25.9.2014
Ajay
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!