Ashma Begum vs State Of U.P. And Another
2014 Latest Caselaw 6953 ALL

Citation : 2014 Latest Caselaw 6953 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Ashma Begum vs State Of U.P. And Another on 24 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 16708 of 2014
 

 
Applicant :- Ashma Begum
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Bhan
 
Counsel for Opposite Party :- Govt. Advocate,Dinesh Varun
 

 
Hon'ble Ramesh Sinha,J.

As prayed by Sri Dhrampal Singh, Advocate holding brief of Sri Chandra Bhan, learned counsel for the applicant, list after two weeks.

Order Date :- 24.9.2014

Ajay

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