Tafail And Another vs State Of U.P.
2014 Latest Caselaw 6947 ALL

Citation : 2014 Latest Caselaw 6947 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Tafail And Another vs State Of U.P. on 24 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 231 of 2000
 

 
Appellant :- Tafail And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Sinha,Nagendra Mohan,R. Murtaza
 
Counsel for Respondent :- Govt Advocate,D.Singh,K.Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Allowed.

For orders, see our order of date passed in Criminal Appeal No.247 of 2000 (Nafis and another Vs. State of U.P.).

Order Date :- 24.9.2014

GSY

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