Bhanu Pratap Chaudhary ... vs Director General Of Police ...
2014 Latest Caselaw 6851 ALL

Citation : 2014 Latest Caselaw 6851 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Bhanu Pratap Chaudhary ... vs Director General Of Police ... on 23 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SPECIAL APPEAL No. - 560 of 2014
 

 
Appellant :- Bhanu Pratap Chaudhary 1742(S/S)2013
 
Respondent :- Director General Of Police Central Sector And Ors.
 
Counsel for Appellant :- Sharad Pathak,Alok Kirti Mishra
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Assistant Solicitor General of India has put in appearance on behalf of respondents, who prays that the matter may be listed in the next cause list.

List after Dashehra holidays.

Order Date :- 23.9.2014

Muk

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