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Dinesh Kumar Srivastava vs The State Of U.P.Through The Secy. ...
2014 Latest Caselaw 6807 ALL

Citation : 2014 Latest Caselaw 6807 ALL
Judgement Date : 22 September, 2014

Allahabad High Court
Dinesh Kumar Srivastava vs The State Of U.P.Through The Secy. ... on 22 September, 2014
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- SERVICE SINGLE No. - 2941 of 2010
 

 
Petitioner :- Dinesh Kumar Srivastava
 
Respondent :- The State Of U.P.Through The Secy. Govt. U.P.Lko.And Ors.
 
Counsel for Petitioner :- Y.K.Mishra
 
Counsel for Respondent :- C.S.C.,Kuldeep Pati Tripathi,Manik Sinha
 

 
Hon'ble B. Amit Sthalekar,J.

Sri Y.K. Mishra is present for the petitioner.

Sri Rahul Mishra holding brief of Sri Manik Sinha, learned counsel for the respondents requests that the matter may be passed over for today.

As prayed, list in the next cause list.

Order Date :- 22.9.2014

N Tiwari

 

 

 
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