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Shyamdeo And 2 Others vs Consolidation Officer Gaura And 3 ...
2014 Latest Caselaw 6769 ALL

Citation : 2014 Latest Caselaw 6769 ALL
Judgement Date : 22 September, 2014

Allahabad High Court
Shyamdeo And 2 Others vs Consolidation Officer Gaura And 3 ... on 22 September, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 50974 of 2014
 

 
Petitioner :- Shyamdeo And 2 Others
 
Respondent :- Consolidation Officer Gaura And 3 Others
 
Counsel for Petitioner :- S.C. Tripathi
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Let an interim mandamus be issued to the respondent authorities to either incorporate the order dated 15.03.2014 in the revenue record or else show cause within a period of six weeks from today.

List on 3rd November, 2014.

Order Date :- 22.9.2014

Priyanka

 

 

 
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