Ram Sewak & Others vs State Of U.P.
2014 Latest Caselaw 6744 ALL

Citation : 2014 Latest Caselaw 6744 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Ram Sewak & Others vs State Of U.P. on 19 September, 2014

Bench: Imtiyaz Murtaza, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 4911 of 2009
 

 
Appellant :- Ram Sewak & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.B. Dixit,Anurag Shukla
 
Counsel for Respondent :- Govt. Advocate,Shushil Kumar Dubey,Umesh C. Mishra
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Karuna Nand Bajpayee,J.

As prayed, list in the next cause list.

Order Date :- 19.9.2014

Rkb

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