Arvind Mishra vs State Of U.P.
2014 Latest Caselaw 6740 ALL

Citation : 2014 Latest Caselaw 6740 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Arvind Mishra vs State Of U.P. on 19 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26011 of 2014
 

 
Applicant :- Arvind Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

Connect with Crl. Misc. Bail Application No.25095 of 2014 (Arvind Mishra Vs. State of U.P.) and list accordingly.

Order Date :- 19.9.2014

Ajay

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