Smt. Sushama Asthana vs U.P.S.R.T. Nigam Thru. Regional ...
2014 Latest Caselaw 6699 ALL

Citation : 2014 Latest Caselaw 6699 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Smt. Sushama Asthana vs U.P.S.R.T. Nigam Thru. Regional ... on 19 September, 2014

Bench: Rajes Kumar, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2225 of 2004
 

 
Appellant :- Smt. Sushama Asthana
 
Respondent :- U.P.S.R.T. Nigam Thru. Regional Manager & Others
 
Counsel for Appellant :- H.N.Singh,B.Narain Singh,S.P. Singh
 
Counsel for Respondent :- R.J.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anant Kumar,J.

Correction Application No. 265290 of 2014.

In the second line of last paragraph of the order dated 6.8.2014, in place of "12.3.2014", "12.3.2004" be read.

The correction application stands disposed of accordingly.

Order Date :- 19.9.2014

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