Citation : 2014 Latest Caselaw 6648 ALL
Judgement Date : 18 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- SECOND APPEAL No. - 932 of 1990 Appellant :- State Of U.P. Respondent :- Ram Autar Counsel for Appellant :- S.C.,R.P. Singh Hon'ble Dinesh Gupta,J.
Learned counsel for the State has filed three typed copy of the judgments of the lower court. These are taken on record.
List in the next cause for admission.
Order Date :- 18.9.2014
SKS
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