Smt. Shanti Devi vs Ranju Kumari @ Ranju Bhardwaj
2014 Latest Caselaw 6646 ALL

Citation : 2014 Latest Caselaw 6646 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Smt. Shanti Devi vs Ranju Kumari @ Ranju Bhardwaj on 18 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50367 of 2014
 

 
Petitioner :- Smt. Shanti Devi
 
Respondent :- Ranju Kumari @ Ranju Bhardwaj
 
Counsel for Petitioner :- Manish Chandra Tiwari,Anil Kumar Chaudhary
 
Counsel for Respondent :- A.K. Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday, i.e. 22.9.2014, as fresh.

Order Date :- 18.9.2014

SKM

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