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Vishwanath Singh vs Kashi Nath Singh & Others
2014 Latest Caselaw 6591 ALL

Citation : 2014 Latest Caselaw 6591 ALL
Judgement Date : 17 September, 2014

Allahabad High Court
Vishwanath Singh vs Kashi Nath Singh & Others on 17 September, 2014
Bench: Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 505 of 1991
 

 
Appellant :- Vishwanath Singh
 
Respondent :- Kashi Nath Singh & Others
 
Counsel for Appellant :- Dinesh Pathak,A K Singh,A.K.Singh,P.P.Chaudhary,Rajeshwar Singh,Rakesh Pathak
 
Counsel for Respondent :- Hari Nath Tripathi,D.D.Chauhan,P.K.S.Paliwal
 

 
Hon'ble Dinesh Gupta,J.

Heard Sri P.P. Chaturvedi, learned counsel for the appellant and Sri H.N. Tripathi, learned counsel for the respondent.

The judgment is reserved.

Order Date :- 17.9.2014

SKS

 

 

 
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