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Jeetu vs Smt.Shakuntala And Another
2014 Latest Caselaw 6572 ALL

Citation : 2014 Latest Caselaw 6572 ALL
Judgement Date : 17 September, 2014

Allahabad High Court
Jeetu vs Smt.Shakuntala And Another on 17 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50067 of 2014
 

 
Petitioner :- Jeetu
 
Respondent :- Smt.Shakuntala And Another
 
Counsel for Petitioner :- Smt.Kamini Pandey,Anand Pandey
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 17.9.2014

SKM

 

 

 
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